MEGHALAYA LEGISLATIVE ASSEMBLY
GOVERNMENT BILLS
1998 - 2002
__________
GOVERNMENT BILLS - 1998
BUDGET SESSION
| SL. NO. |
Title of Bills. |
Introduce by and date of Introduction. |
Date of consideration and passing. |
No. of Act and date of Assent by Governor/President. |
|---|---|---|---|---|
| 1. |
The Meghalaya appropriation (No.I) Bill, 1998. |
Shri B.B. Lyngdoh Chief Minister i/c Finance
26.3.98. |
26.3.98. |
Meghalaya Act No. I of 1998 Dt. 26.3.98 Governor's Assent. |
| 2. |
The Meghalaya Appropriation (Vote-on-Account) Bill, 1998. |
Shri B.B. Lyngdoh Chief Minister i/c Finance
31.3.98. |
31.3.98. |
Meghalaya Act No. 2 of 1998 Dt. 31.3.98 Governor's
Assent. |
RE-ASSEMBLED BUDGET SESSION - 1998 |
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| 3. |
The Meghalaya Board of School Education (Amendment) Bill, 1998. | Dr. Donkupar Roy, Minister i/c Education 18.6.98. |
30.6.98. |
Meghalaya Act No.5 of 1998 Dt.10.7.98 Governor's Assent. |
| 4. |
The Meghalaya Municipal (Amendment) Bill, 1998. |
Smti Roshan Warjri, Minister i/c Urban Affairs, 18.6.98. |
Referred to Select Committee and withdrawn on 28.3.2000. | |
| 5. |
The Meghalaya Prohibition of smoking and non smokers Health Protection Bill, 1998. | Dr. F.A. Khonglam, Minister i/c Health 19.6.98. |
30.6.98. |
Meghalaya Act No.6 of 1998 Dt.10.7.1998 Governor's Assent. |
| 6. | The Meghalaya Taxation Laws (Amendment) Bill, 1998. |
Shri S.S. Lyngdoh Minister i/c Taxation, 22.6.98. |
30.6.98. |
Meghalaya Act No.4 of 1998 Dt.10.7.1998 Governor's Assent. |
| 7. | The Meghalaya Appropriation (No.II) Bill, 1998. |
Shri A.H. Scott Lyngdoh, Minister i/c Finance 24.6.98. |
24.6.98. |
Meghalaya Act No.3 of 1998 Dt.25.6.1998 Governor's Assent. |
WINTER SESSION - 1998 |
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| 8. |
The Meghalaya Transfer of Land (Regulation) Amendment Bill, 1998. | Shri A.H. Lyngdoh, Minister i/c Revenue, 15.12.98. |
Referred to Select Committee on 17.12.98. |
|
| 9. |
The Employees State Insurance (Extension to the Tribal Areas of Meghalaya) Bill, 1998. | Shri D.N. Joshi, Minister i/c Labour, 15.12.98. |
17.12.98. |
Meghalaya Act No.2 of 1999 Dt.27.1.99 Governor's Assent. |
| 10. |
The Meghalaya Forest Regulation (Amendment) Bill, 1998. |
Shri Kitdor Syiem, Minister i/c Forest, 15.12.98. |
17.12.98. |
Meghalaya Act No.7 of 1998 Dt.21.1.99 Governor's Assent. |
| 11. |
The Motor Vehicles Taxation (Amendment) Bill, 1998. |
Shri Sujit K. Sangma, Minister i/c Transport, 15.12.98. |
17.12.98. |
Meghalaya Act No.1 of 1999 Dt.26.1.99 Governor's Assent. |