MEGHALAYA LEGISLATIVE ASSEMBLY
GOVERNMENT BILLS
1998 - 2002
__________
GOVERNMENT BILLS - 1999
BUDGET SESSION - 1999
| SL. NO. |
Title Of Bills. |
Introduced by and date of Introduction. |
Date of consideration and passing. |
No. of Acts and date of Assent by Governor/President. |
|---|---|---|---|---|
| 1. |
The Meghalaya Appropriation (No.I) Bill, 1999. | Shri A.H. Scott Lyngdoh, Minister in charge Finance,
25.3.99. |
25.3.99. |
Meghalaya Act No.3 of 1999 Dt.26.3.99 (Governor's Assent. |
| 2. |
The Meghalaya Appropriation (Vote-on-Account) Bill, 1999. | Shri A.H. Scott Lyngdoh, Minister in charge Finance,
30.3.99. |
30.3.99. |
Meghalaya Act No.4 of 1999 Dt31.3.99 (Governor's Assent. |
| 3. |
The Meghalaya Motor Vehicle Taxation (Amendment) Bill, 1999. | Shri Sujit K. Sangma, Minister, in charge, Transport,
30.3.99. |
9.4.99. |
Meghalaya Act No.5 of 1999 Dt.11.5.99 (Governor's Assent. |
SUMMER SESSION - 1999 |
||||
| 4. |
The Meghalaya Appropriation (No.II) Bill, 1999. | Shri A.H. Scott Lyngdoh, Minister in charge Finance,
23.699. |
23.699. |
Meghalaya Act No.6 of 1999 Dt.1.7.99 (Governor's Assent. |
WINTER SESSION |
||||
| 5. |
The Meghalaya Board of School Education (Amendment) Bill, 1999. | Shri T.H. Rangad, Minister Incharge Education, 16.12.99. |
20.12.99. |
Meghalaya Act No.2 of 2000 Dt.5.1.2000 (Governor's Assent. |
| 6. |
The Meghalaya Appropriation (No.III) Bill, 1999. | Shri B.B. Lyngdoh, Chief Minister Incharge Finance,
20.2.99. |
20.12.99. |
Meghalaya Act No.1 of 2000 Dt.5.1.2000 (Governor's Assent. |