MEGHALAYA LEGISLATIVE ASSEMBLY
GOVERNMENT BILLS
BUDGET SESSION 2006.
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SL. NO. |
Title of Bills & introduce by |
Introduced by and date of introduction. |
Date of consideration and passing. |
No. of Act and date of Assent by Governor/President. |
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1. |
The Meghalaya Protection of Interest of Depositors (in Financial Establishment) Bill, 2006. |
Shri Donkupar Roy Minister i/c Finance. |
24.3.2006 |
Meghalaya Act No.6 of 2006 Dt. 26.4.2006 Governor's Assent. |
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2. |
The Meghalaya Appropriation (No.1) Bill, 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Finance. 21.3.06. |
21.3.06 |
Meghalaya Act No.1 of 2006 Dt. 27.3.2006 Governor's Assent. |
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3.
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The Meghalaya Appropriation (Vote on Account) Bill, 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Finance. |
24.3.06 |
Meghalaya Act No.2 of 2006 Dt. 29.3.2006 Governor's Assent. |
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(1) 24.3.06 Consideration & passing of Members Pension (Amendment
Bill 2005). |
Meghalaya Act No.3 of 2006 Dt. 30.3.2006 Governor's Assent. |
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(ii) 24.3.06 Consideration & passing of MBOSE Amendment Bill, 2005. |
Meghalaya Act No.5 of 2006 Dt. 25.4.2006 Governor's Assent. |
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4. |
The Meghalaya Fiscal Responsibility and Budget Management Bill, 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Finance 24.3.06 |
27.3.06 |
Meghalaya Act No.4 of 2006 Dt. 5.4.2006 Governor's Assent. |
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RE-ASSEMBLED BUDGET SESSION 2006. |
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1. |
The Meghalaya Appropriation (No. iii) Bill 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Finance 29.6.06 |
29.6.06 |
Meghalaya Act No.7 of 2006 Dt. 30.6.2006 Governor's Assent.
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2. |
The Meghalaya Appropriation (No. ii) Bill 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Finance 4.7.06 |
4.7.06 |
Meghalaya Act No.9 of 2006 Dt. 26.7.2006 Governor's Assent.
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3. |
The Prevention of Disqualification (Members of the Legislative of
Meghalaya, Admentment Bill 2006. |
Shri R. G. Lyngdoh Minister I/c Parliamentary Affairs
|
4.7.06 |
Meghalaya Act No.8 of 2006 Dt. 26.7.2006 Governor's Assent. |
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4. |
The Meghalaya transfer of Land (Regulation) Amendment Bill, 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Revenue 20.12.04 |
4.7.06 |
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WINTER SESSION 2006. |
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1. |
The Meghalaya Amusement and Betting Tax (Amendment) Bill, 2006. |
Chief Minister I/c Taxation 8.12.06 |
13.12.06 |
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2. |
The Meghalaya fiscal Responsibility and Budget Management (Amendment) 2006. |
Dr. Donkupar Roy Deputy Chief Minister I/c Finanace 8.12.06 |
13.12.06 |
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