1. Questions.
2. Shri. S.D. KHONGWIR, to call the attention of the Minister in-charge of Health and Family Welfare under Rule 54 (1) of the Rules of Procedure and Conduct of Business to a news item appearing in the 'Democratic Review' of 30th November, 1985 under the caption 'Fantastic transportation cost of ' Double pots."
3. Voting on Supplementary Demands for Grants.
|
DATED SHILLONG |
T. CAJEE |
|
December 9, 1985. |
Secretary, |
| Meghalaya Legislative Assembly. |
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