MEGHALAYA  LEGISLATIVE  ASSEMBLY

Re-assembled Budget Session, 1985
List of Business for -
Tuesday, June 18, 1985

1.    Questions.

2.    Shri. H. HADEM, to call the attention of the Minister incharge, Forests under Rule 54 (1) of the Rules of Procedure and Conduct of Business to a news item appearing in Dongmusa of 31st May, 1985 under the caption "Pynkhyllem 350 ki Dieng Ha Lum Shyllong".

*3.    Motions.

 

T. CAJEE,

SHILLONG:

 Secretary,

June 17, 1985.

 Meghalaya  Legislative  Assembly.

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