MEGHALAYA  LEGISLATIVE  ASSEMBLY

(i)  No. DCA.110/83/Pt.C/10, dt.7.1.86 relating to the appointment of a Commission to enquire into and report on the affairs and prevailing situation in the administration of the Jaintia Hills Autonomous District;

(ii) No. DCA.110/83/Pt.III/8, dt.23.1.86 relating to the appointment of a Commission to enquire into and report on the conduct and disposal of the election of the Deputy Chairman on the Jaintia Hills District Council;

(iii) No. DCA.135/83/171, dt.23.12.85 relating to the extension of the term of taking over of the administration of Primary Education including Primary Schools in the Khasi Hills Autonomous District with reasons therefor;

(iv) No. DCA.106/82/Pt./49, dt.20.2.86 relating to the extension of the term of taking over of the  administration of Primary Education including Primary Schools in the Jaintia Hills Autonomous District with reasons therefor.