1. Questions.
| 2. |
(a) Shri. H.E. POHSHNA, Minister in-charge Housing to beg leave to introduce the Meghalaya State Housing Board Bill, 1986; |
| (b) if leave be granted to introduce the Bill. |
| T. CAJEE, | |
| SHILLONG | Secretary, |
| March 20, 1986 | Meghalaya Legislative Assembly. |
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