Meghalaya Legislative Assembly

MEGHALAYA LEGISLATIVE ASSEMBLY

BUDGET SESSION

LIST OF BUSINESS FOR

TUESDAY, MARCH 15, 2005.

GOVERNMENT BUSINESS

1.	QUESTIONS.
2.	SHRI P.M. Syiem, MLA to call the attention of the Minister Planning under Rule 54(1) of the Rules of Procedures and Conduct of Business to the news item published in the Shillong Times, Dt. 9.3.2005 under the caption “Plan panel charge holds no water : Government”.
3.	Debate on Governor’s Address.

Shillong:
The 14^th March, 2005.

^{W.M.Rymbai,

Secretary,

Meghalaya Legislative Assembly.}