MEGHALAYA LEGISLATIVE ASSEMBLY
BUDGET SESSION
LIST OF BUSINESS FOR -
MONDAY, MARCH 12, 2007.
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GOVERNMENT BUSINESS |
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1. |
Address by the Governor under Article 176 of the Constitution of India. |
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2. |
The Speaker to announce the Report of the Business Advisory Committee under Rule 230. |
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3. |
SHRI R. G. LYNGDOH.
Minister in-charge Parliamentary Affairs to move : "That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of business for the current session". |
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4. |
The Speaker to announce the names of the Members nominated by him to the Panel of Chairman under Rule 9(1). |
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5. |
Dr. DONKUPAR ROY, Deputy Chief Minister in-charge Finance to lay the Finance Accounts and Appropriation Accounts of the Government of Meghalaya for the year 2005-2006. |
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6. |
Obituary Reference. |
| W. M Rymbai, | |
| Shillong, | Secretary, |
| The 9th March, 2007 | Meghalaya Legislative Assembly |