1.

Questions

2.

Shri P. M. SYIEM, MLA to call the attention of the Minister, Health Under Rule 54 (1) of the of Procedure and Conduct of Business to the new item published in ' The Shillong Times' Dt.21.3.07 under the caption "Shillong Civil Hospital lacks manpower, facilities".

3.

Shri MANAS CHAUDHURI, MLA to raise discussion under Rule 50 of the Rule of Procedure and Conduct of Business to the news item published in ' The Shillong Times' Dt. 2.4.07 under the caption" Subha yet to pay Rs.25crore to state".

4.

M o t i o n s.

Shillong :

W. M. Rymbai,

The 13th April, 2007.

Secretary,

Meghalaya Legislative Assembly.