PRIVATE MEMBERS' BUSINESS

1.

Q u e s t i o n s.

2.
 

Shri P. M. Syiem, MLA to call the attention of the Minister, Power under Rule 54 (1) of the Rule of Procedure and Conduct of Business to the news item published in ' Shillong Times' Dt.3.10.07 under the caption "New Power Tariff to hit the Common Man hard"

3.

P e n d i n g  M o t i o n.

4.

 M o t i o n s.

5.

R e s o l u t i o n.

6.