1.

Q u e s t i o n s

2.

SHRI SENGMAN R. MARAK, MLA to raise discussion under Rule 50 of the Rule of Procedure and Conduct of Business to the news item published the ' The Meghalaya Guardian' Dt. 2.4.07 under the caption " The leeches along NH 62".

3.

M o t i o n s.

Shillong :

W. M. Rymbai,

The 17th April, 2007.

Secretary,

Meghalaya Legislative Assembly.