1.

Questions

2.

SHRI P. M. Syiem, MLA to call the attention of the Minister in-charge, Forest under 54 (1) of Rules of Procedure and Conduct of Business to the news item published in 'The Shillong Times' Dt.2.3.2007 under the caption "Centre blames State Government"

3.

Debate on Governor's Address.

Shillong :

W. M. Rymbai,

The 19th March, 2007.

Secretary,

Meghalaya Legislative Assembly.