Q u e s t I o n s.

The Speaker to announce the Report of the Business Advisory Committee under Rule 230.

Shri Paul Lyngdoh, Minister in-charge Parliamentary Affairs to move :
“ That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of Business for the current session”.

The Speaker to announce the names of members nominated by him to the Panel of Chairmen under Rule 9 (1)

Dr. Donkupar Roy, Chief Minister to lay the Delimitation Commission of India’s Notification No. 282/MEGH/2008., dt, 16.9.2008.

Dr. Donkupar Roy, Chief Minister to lay the Meghalaya Building and other construction workers Rule, 2008.

Dr. Donkupar Roy, Chief Minister to lay the Annual Report of the Meghalaya State Information Commission for the year 2007.

Shri Nimarson Momin, Minister in-charge Social Welfare to lay the Annual Report of Meghalaya State Commission for women for the year 2004-2008.

Shri Paul Lyndoh, Minister in-charge Parliamentary Affairs to lay the Meghalaya Legislature Secretariat Right to information (Regulation of fee and cost) Rule, 2008.

Shri A. L. Hek, Minister in-charge Co-operation to lay the Annual Report and Accounts of Meghalaya State Warehousing Corporation for the year 2005-2006.

Shri A. L. Hek, Minister in-charge Co-operation to lay the Meghalaya Co-operative Societies Amendment Rules, 2008. .

Shri Donkupar Massar, Minister in-charge Weights and Measures to lay the Meghalaya Standard of Weights and Measures (Enforcement) Amendment Rules, 2008.

Obituary Reference.

W. M. Rymbai,

Secretary,

Meghalaya Legislative Assembly.