Meghalaya Legislative Assembly

MEGHALAYA LELGISLATIVE ASSEMBLY

AUTUMN SESSION

LIST OF BUSINESS FOR –

MONDAY, NOVEMBER 10^th, 2008

PRIVATE MEMBERS’ BUSINESS

1.	Q u e s t I o n s.
2.	Shri R. Lyngdoh, MLA to call the attention of the Chief Minister under Rule 54 (1) of the Rules of Procedure and Conduct of Business to the news item published in “U Nongsain Hima” dt. 8.10.2008 under the caption “Shoh bein bad pynmareh u Minister ia 4 ngut ki Nongbylla ha Borsora”.
3.	M O T IO N S.
4.	Pending Resolutions.
5.	R E S O L U T I O N S

	W. M. Rymbai,
Dated Shillong:	Secretary,
The 7^th, November, 2008.	Meghalaya Legislative Assembly.