MEGHALAYA LEGISLATIVE ASSEMBLY
BUDGET SESSION 2008
LIST OF BUSINESS FOR
FRIDAY, APRIL 18, 2008
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GOVERNMENT BUSINESS |
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1. |
Q u e s t i o n s. | |
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2. |
Shri M. M. DANGGO, MLA to call the attention of the Minister in-charge Health & Family Welfare under Rule 54 (1) of the Rules of Procedure and Conduct of Business to the news item published in “Meghalaya Guardians” dt.21.03.2008 under the Caption “NEIGRIHMS : JPC probe being sought against Ramadoes”. |
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3. |
Debate on Governor’s Address. |
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W. M. Rymbai, |
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| Shillong, |
Secretary, |
| The 17thApril, 2008. |
Meghalaya Legislative Assembly |
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