MEGHALAYA LEGISLATIVE ASSEMBLY

WINTER SESSION

UNSTARRED

QUESTIONS & ANSWERS

Monday, the 11th December, 2006.

PHCs in the State

Shri H. S. LYNGDOH
 

Shri E. D. MARAK
(Minister in-charge,  Health & Family Welfare)

*1.
 

 Will the Minister in-charge, Health & Family Welfare be pleased to state :-  
(a)






 		 The names of the PHCs with the year of establishment where there are no doctors working there ?




 		 (a) The following are the names of PHCs where there are no Doctors with the year of establishment:-
 
1. Ryngku PHC 1997-98
2. Khonjoy PHC 1994-95
3. Maweit PHC 1997-98
4. Wahkaji PHC 1997-98
5. Rangthong PHC 1997-98
(b)

 		 The names of the P.H.Cs with the year of establishment where there are doctors who are serving there ? (b) Sir, A statement is placed on the Table of the House.

 
(c)

 The kinds of medicines that have been given for free treatment to the patients ? (c) The kinds of medicines that are being given free to patients are Anti-biotic, Anti pyretic, Anti-Diarrhea, Anti Drugs, Anti-Tubercular and other supportive medicines, depending on the type of ailment.
(d)


 		 The diseases that have affected West Khasi Hills during the month of October-November, 2006 where many people have lost their lives ? (d) Yet to be confirmed, Sir.


 


Proposal for implementation of Plan/ Programme by the Home Police Department
 
Shri P. M. SYIEM
 		 Shri R. G. LYNGDOH
(Minister in-charge, Home (Police)
2.


























































































 		 Will the Minister in-charge, Home (Police) be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.144.39 Crores (Both plan and non-plan as reflected in the budget speech of 2006-07) ?





















































































 

2055-Police-Non-Plan

Detailed Head Amount
Salaries 97,77,17,000
Wages       4,78,000
Reward       5,49,000
T.E.  1,65,05,000
F. T. E.            1,000
O. T. 10,16,48,000
R. R. T.      51,42,000
Publication            1,000
Hospitality
Entertainment
Expenses		           51,000

 
M & S/ Stores &
Equipments		    36,70,000
 
Arms & Ammunition

5000
Ration 4,93,85,000
POL 5,60,54,000
Clothing 1,08,06,000
Advertisement 14,000
Minor Works/
Maintenance		 4,82,000
P. P & S.S 1,23,000
Grant-in-Aid 14,50,000
Contribution 2,50,000
S. S. E. 57,00,000
O. C. 52,4000
M. V. 2,92,70,000
M & E/Tools & Plant 12,00,000
Modernization of
Police Force		 2,76,00,000
 
Write off 15,000
800-Other
Expenditure :-		  
Construction &
Maintenance of
Departmental building,
rent free quarters		 1,60,19,000


 
Total-2055-Police-Non-Plan

1,30,46,59,000

2070-OAS etc.-Non-Plan
Salaries 7,58,02,000
Wages 48,000
Reward 24,000
T. E. 3,15,000
O. E. 37,30,000
R. R. T. 3,10,000
Publication 1000
M&S 12,000
POL 33,51,000
Clothing 11,00,000
Advertisement 3000
Minor Works/Maintenance 5000
O. C. 36,000
M.V. 24,00,000
M&E 2000
Moderniztion of
Police Force		 68,00,000
 
800-Other
Expenditure :-		  
Construction &
Maintenance of
Departmental buildings,
rent free quarters		 10,56,000


 
Total-2070-OAS etc.-
Non-Plan

9,49,95,000

2070-OAS etc.-Plan
Salaries 64,00,000
T. E. 50,000
O.E. 50,000
Procurement of Fire
Fighting Equipment		  
M. V. 35,00,000
M&E 15,00,000
800-Other Expenditure :-  
Construction &
Maintenance of
Departmental buildings,
rent free quarters		 35,00,000


 
Total-2070-OAS etc.-
Plan		 1,50,00,000

2261-Housing-Non-Plan
800-Other Expenditure
Construction		 1,10,00,000
 
Total-2261-Housing 1,10,00,000
4055-Capital Outlay on Police
Construction of
Administrative
building for the
State Police/Police
Station/Out Post

1,82,00,000



 
Total-4055 Police

1,82,00,000

                TOTAL MAJOR HEADS

  Non-Plan Plan
2055-Police Voted 1304659000  
2070-OAS etc. Voted 94995000 15000000
2216-Housing Voted 11000000  
4055-Capital Outlay Voted    
Total 1410654000 33200000
Grant Total (Both Plan & Non-Plan)

144.39 crores


Proposal for implementation of Plan/Programme by the
Public Works Department
 
Shri P. M. SYIEM
 		 Shri BRENING A. SANGMA
[Minister in-charge, PWD (Roads)]
3.













 		 Will the Minister in-charge, Public Works be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of  Rs.112.13 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007)?








 		 Sir, the Outlay of Rs.112.13 Crores is for the State Plan Schemes only. The detail break-up of the Annual Plan Outlay 2006-07 is as follows :-
 
NABARD Rs.22.00 Cr.
Central Assistance (CA)
for Roads & Bridges		 Rs.7.57 Cr.
 
HUDCO Rs.8.00 Cr.
Channelisation to
C & RD		 Rs.2.40 Cr.
 
Completion of critical
ongoing spill over schemes/one time ACA		 Rs.16.00 Cr.

 
Other Programme Rs.56.16 Cr.
TOTAL :- Rs.112.13 Cr.


Proposal for implementation of Plan/Programme by the
Transport Department
 
  Shri M. I. SARKAR
(Minister in-charge, Transport)
4.

Will the Minister in-charge, Transport be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.3.50 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?
 

 The detailed head-wise break-up for the outlay of Rs.3.50 Crores is as follows :-
 

5053-CAPITAL OUTLAY ON CIVIL AVIATION
NON PLAN AND STATE PLAN
(04) Construction of
Helipad at Shillong.		 Rs.10,00,000/-
5055-CAPITALOUTLAY ON ROAD TRANSPORT NON PLAN AND STATE PLAN
  (10) Construction of Boundaries and Retaining walls for District
Offices Building.		 Rs.10,00,000/-

102. ACQUISITION OF FLEET
  (02) Testing Equipment/smoke metres. Rs.5,00,000/-

800-OTHER EXPENDITURE
  (01) Capital Contribution to Meghalaya Transport Corporation. Rs.3,00,00,000/-
  (15) Motor Driving Schools Rs.5,00,000/-
  (20) Computerisation of office of the Commissioner of Transport and
District Offices.		 Rs.10,00,000/-
  (21) Financial Assistance to unemployed educated youth to run Transport
Services.		 Rs.10,00,000/-
  TOTAL Rs.3,50,00,000/-

Proposal for implementation of Plan/Programme by the Power Department
Shri P. M. SYIEM
 		 Dr. DONKUPAR ROY
(Deputy Chief Minister in-charge, Power)
5.



 Will the Minister in-charge, Power be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.242.35 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ? The proposed Budget outlay as reflected in the Budget Speech of 2006-2007 was Rs.242.35 Crores (Both Plan and Non-Plan).

    A detailed breakup head-wise is as per statement placed on the Table of the House.

Proposal for implementation of Plan/Programme by the Public Health Department
Shri P. M. SYIEM
 		 Shri PRESTONE TYSONG
( Minister in-charge, Public Health Engineering )
6.



 Will the Minister in-charge, Public Health Engineering be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.45 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ? Sir, the outlay under State Plan for the year 2006-2007 has been reduced from Rs.45.00 Crores to Rs.42.00 Crores. The detail break up of programmes proposed to be taken up during 2006-07 is as follows:-
Sl.No.
 		 Programme
 		 Proposed  Expenditure
in lakhs
1. Rural Water Supply Rs.3280.00
2. Urban Water Supply Rs.183.00
3. Replacement of pump
machineries of GSWS		 Rs.400.00
4. Rural Sanitation Service Rs.70.00
5. Urban Sewerage & Drainage Rs.2.00
6. Non-Residential Buildings Rs.70.00
7. Residential Buildings Rs.50.00
8. Survey & Investigation Rs.1.00
9. Sanitation Cell Rs.4.00
10. Computerization Rs.2.50
11. Direction and Administration Rs.122.50
12. Grants in aid to MPCB Rs.15.00
  TOTAL Rs.4200.00

Proposal for implementation of Plan/Programme by the Urban Affairs Department
Shri P. M. SYIEM
 		 Shri PAUL LYNGDOH
( Minister in-charge, Urban Affairs)
7.



 Will the Minister in-charge, Urban Affairs be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.30 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ? Sir, the head wise breakup of outlay  Rs.3000.00 lakhs under plan and Rs.612.84 lakhs under non-plan for Urban Affairs for 2006-2007 as per Statement I and II is place on the Table of the House.

Proposal for implementation of Plan/Programme by the Education Department
Shri P. M. SYIEM
 		 Dr. DONKUPAR ROY
(Deputy Chief Minister in-charge, Education)
8.

Will the Minister in-charge, Education be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.73 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?

 Sir, statement is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Health & Family Welfare Department
Shri P. M. SYIEM Shri E. D. MARAK
(Chief Minister in-charge, Health & Family Welfare )
9.



 		 Will the Minister in-charge, Health & Family Welfare be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.49 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?  
      PLAN (Rs. in lakhs) NON PLAN (RS. in lakhs)
1. Salaries 2255.05 1. Salaries 5342.14
2. Travel expenses     35.95 2. Wages    20.44
3. Office expenses     65.80 3. Travel expenses    67.38
4. Medicines   351.80 4. Office expenses  120.80
5. Other Charges     53.45 5. Rent Rates & taxes    19.53
6. Motor Vehicle     42.20 6. Medicines  376.37
7. Machinery & Equipment Tool & Plant   155.05 7. Other Charges    85.67
8.

 		 Other
Expenditure (including Contribution,
Stipend, Advertisement)		     88.70 8. Motor Vehicle   22.44
9. Construction, Renovation &
Improvement of Health Building		 1852.00 9. Machinery & Equipment Tool & Plant   106.91
         Total 4900.00 10. Maintenance   315.01
        Total 6476.69

 

Proposal for implementation of Plan/Programme by the Social Welfare Department
Shri P. M. SYIEM
 		 Shri M. N. MUKHIM
( Minister in-charge, Social Welfare )
10.









 Will the Minister in-charge, Social Welfare be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.38.50 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?





 		 During 2006-07, the sectoral outlay for PLAN schemes as allotted by Planning Department is Rs.234.00 lakhs under Social Welfare Sector and Rs.3000.00 lakhs for Nutrition totaling Rs.3234.00 lakhs.

      The outlay for Social Welfare under NON PLAN during 2006-07 is Rs.226.00 lakhs and Rs.168.00 lakhs under Nutrition totaling Rs.394.00 lakhs.

       A detailed break up/head wise under Plan and Non-Plan and token provision under Centrally Sponsored scheme for 2006-07 is as per Statement is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Agriculture Department
Shri P. M. SYIEM Shri M. I. SARKAR
( Minister in-charge, Agriculture and Horticulture )
11.







 

Will the Minister in-charge, Agriculture be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.35.46Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?

(Agriculture Sector)
As per Statement "A" placed on the Table of the House.

(Horticulture Sector)
As per Statement "B" placed on the Table of the House.

(Irrigation Sector)
As per Statement "C" placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Animal Husbandry & Veterinary Department

 
Shri P. M. SYIEM

 		 Shri SHITLANG PALE
( Minister in-charge, Animal Husbandry & Veterinary Department )
12.

Will the Minister in-charge, Animal Husbandry & Veterinary be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.10.90 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?

Sir, the amount earmarked of Rs.10.90 Crores is under the 'Plan' only under the heads of Accounts as follows :
  HEAD OF ACCOUNT AMOUNT EARMARKED
  "2403-A. H." -Rs.9.00 Crores
  "2404-Dairy Development" -Rs.1.90 Crores
     Rs.10.90 Crores
  Statement showing the details break-up is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Fisheries Department

 
Shri P. M. SYIEM
 		 Shri SENGRAN SANGMA
( Minister in-charge,  Fisheries  )
13.



 Will the Minister in-charge, Fisheries  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.4.40Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?

Sir, the detailed break-up-/head wise plan and programme  propose to be taken up from the earmarked outlay of Rs.4.40Crores  2006-07 as per Statement  is placed on the Table of the House.


Proposal for implementation of Plan/Programme by the Soil & Water Conservation Department

 
Shri P. M. SYIEM

 		 Shri M. N. MUKHIM
( Minister in-charge, Soil & Water Conservation Department )
14.

Will the Minister in-charge, Soil & Water Conservation be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.11.00 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?

 The detailed break-up-/head wise plan and programme  is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the District Council Affairs Department

 
Shri P. M. SYIEM
 		 Shri M. N. MUKHIM
( Minister in-charge, Forest & Environment )
15.



 Will the Minister in-charge, District Council Affairs  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.23.80Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?  Statement showing the detailed break-up-/head wise Plan and Programme of the Forest & Environment Department is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Co-operation Department

 
Shri P. M. SYIEM
 		 Shri SENGRAN SANGMA
( Minister in-charge, Cooperation )
16.








 Will the Minister in-charge, Cooperation be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.5.15Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?




 		  (1) The plan allocation under "Cooperation Sector and Food Storage & Warehousing Sector" for 2006-2007 is Rs.5.00 crores for Cooperative Sector".

(2) The Plan allocation for Food Storage and Warehousing Sector is Rs.15.00 lakhs.

(3) The total allocation under plan is Rs.5.15 crores.

     The details of Plan and Programme as per Statement I & II placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Community & Rural Development Department

 
Shri P. M. SYIEM
 		 Shri I. LYNGDOH
( Minister in-charge, Community & Rural Development)
17.




































 

Will the Minister in-charge, Community & Rural Development be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.70.97 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?






























 

 Sir, the detailed break-up-/head wise Plan and Programme that the  Department is proposed to take up from the earmarked outlay of Rs.70.97 Crores both plan and non-plan as reflected in the budget speech of (2006-2007) are as follows :-
 

Direction & Administration    
'2515' ORDP Non Plan - Rs.10,6968,000/-
& Training - Rs.        32,000/-
Housing 2216-    
Housing-Non-Plan - Rs.   40,00,000/-
Crop Husbandry (SF/MF)    
2401-Crop Husbandry Plan - Rs. 144,00,000/-
SGSY (State share)    
'2501' Special Programme of    
Rural Development Plan - Rs.  45,40,000/-
DRDA Admn. - Rs.  45,40,000/-
Strengthening of C. D. Admn. - Rs. 2,09,20,000/-
SIRD - Rs.58,00,000/-
Ropeway - Rs.45,40,000/-
Rural Employment -  
SGRY - 2505 Plan - Rs.6,20,00,000/-
IAY "2505" Rural Employment    
Plan - Rs.3,34,00,000/-
2515 Other Rural Employment    
Programme Plan C. D. Schemes - Rs.2,81,00,000/-
Estt. Cost of 9 new Blocks - Rs.3,74,00,000/-
SRWP - Rs.27,25,00,000/-
CRRP - Rs.2,40,00,000/-
NSAP - Rs.5,16,00,000/-
NFBS - Rs.1,00,00,000/-
CMSRDF - Rs.4,00,00,000/-
RSVY - Rs.15,00,00,000/-
NLCPR - Rs.1,00,00,000/-
Building "4216" Capital outlay    
on Housing Plan - Rs.50,00,000/-
Building "4515" Capital outlay - Rs.50,00,000/-
on rural Development Plan    

 

Proposal for implementation of Plan/Programme by the Industries Department
Shri P. M. SYIEM
 		 Shri J. D. RYMBAI
(Chief Minister in-charge, Industries)
18.


 Will the Minister in-charge,  Industries be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.19.77Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?  Yes, Sir, Statement is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Sericulture & Weaving Department
Shri P. M. SYIEM
 		 Shri E. D. MARAK
(Minister in-charge, Sericulture & Weaving )
19.


 Will the Minister in-charge, Sericulture & Weaving   be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.4.00Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?  Statement is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Tourism Department
Shri P. M. SYIEM
 		 Shri R. G. LYNGDOH
(Minister in-charge, Tourism )
20.


 Will the Minister in-charge,  Tourism  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.2.60Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?  A Statement is placed on the Table of the House, Sir.

 

Proposal for implementation of Plan/Programme by the Information Technology Department
Shri P. M. SYIEM
 		 Shri R. G. LYNGDOH
(Minister in-charge, Information Technology )
21.























 Will the Minister in-charge, Information Technology be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.5.00Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?













  The board outlays and major activities under Plan and Non-Plan are as under :-


A. Under Plan :-
1. Development of IT Infrastructure, computer learning centre, contributions towards GIS application etc. Rs.60.2 lakhs.

2. Other promotional activities such as participation in IT events, conducting of workshops and seminars etc.-Rs.14.00 lakhs.

3. Financial assistance to centres for ICT learning Rs.25.00 lakhs.

4. e-Governance initiatives such as conducting of IT training to State Government Employees etc.-Rs.4.00 lakhs.

5. Other State Plan Schemes -Rs.6.80 lakhs.

6. Remaining amount of Rs.390 lakhs is earmarked for implementation of NeGP and SWAN project, contingent upon amount released by Government of India.

B. Under Non-Plan :- Rs.11.79 lakhs.
     The provision under Non-Plan is mainly to meet the salaries of the Ministerial Staff of the Department.

 

Proposal for implementation of Plan/Programme by the Mining & Geology Department
Shri P. M. SYIEM
 		 Shri P. TYNSONG
(Minister in-charge, Mining & Geology )
22.


 Will the Minister in-charge, Mining & Geology be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.1.90Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007)?  Yes, Sir. The detail information as per  Statement is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Arts & Culture Department
Shri P. M. SYIEM
 		 Shri R. G. LYNGDOH
(Minister in-charge, Arts & Culture )
23.

Will the Minister in-charge, Arts & Culture    be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.6.50 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?

 Sir, the  Statement on breakup of Plan Scheme of Rs.6.50 crores for 2006-2007 is place on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Food & Civil Supply Department
Shri P. M. SYIEM
 		 Shri SHITLANG PALE
( Minister in-charge,  Food Civil Supply & Consumer Affairs)
24.


 Will the Minister in-charge, Food & Civil Supply  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.1.50Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007)? Statement is placed  on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Border Area Department
  Dr. DONKUPAR ROY
(Dy. Chief Minister in-charge,  Border Areas)
25.

















 Will the Minister in-charge, Food & Civil Supply  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.8.00 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007)?












 		 The detail break-up/head-wise plan and programme the Department propose to take up from the earmarked outlay of Rs.8.00 crore is as follows :-
 
  Rs. in lakhs
01-Staff for Border Areas Department Rs.43.00
03-Land acquisition and construction of office building for the offices of BADOs      Rs.83.50

 
06-Agro-Custom Hiring in the border areas/construction of garage for keeping of power tillers Rs.  2.50

 
11-Special Central Assistance under Border Areas Development Programme Rs.559.00
 
13-C.A. under Article 275 (1) Rs.  28.00
05-Border Areas Programme under Public Works Department Rs.  42.00
 
06-Border Areas Programme under
Education		 Rs.  42.00
 
     Total Rs.800.00

 

Proposal for implementation of Plan/Programme by the Sports & Youth Affairs Department
Shri P. M. SYIEM
 		 Shri PAUL LYNGDOH
(Minister in-charge, Sports & Youth Affairs)
26.












 

Will the Minister in-charge, Sports & Youth Affairs  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.10.00 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007)?






 

  Sir, the detail break-up Head wise Plan and Programme the Department proposed to take up from the earmarked outlay of Rs.10.00 crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) are as follows :-
 
  A. Plan  
001. Direction & Admn. = 174.00 (L)
101. Physical Education =    0.50 (L)
102. Youth Welfare Prog. =   12.00 (L)
104. Sports and Games = 636.00 (L)
800. Other Expd.  
(01) CMYDS =   27.50 (L)
(102) ISYDP = 150.00 (L)
Total = 1000.00 (L)
  B. Non-Plan  
001 -Direction & Admn. = 66.14 (L)
101 -Physical Education =   0.41 (L)
102. Youth Welfare Prog. =   1.34 (L)
104. Sports and Games = 103.79 (L)
          Total = 171.68 (L)

 

Proposal for implementation of Plan/Programme by the District Council Affairs Department
Shri P. M. SYIEM
 		 Shri P. TYNSONG
( Minister in-charge, District Council   Affairs)
27.












 		 Will the Minister in-charge, District Council Affairs be pleased to state the detail break-up the Department propose to distribute to various Districts Councils as aid to the ADC from the plan outlay of Rs.6.05 Crores as reflected in the budget speech of 2006-2007 ?




 Sir, the detail break-up from the proposed plan outlay of Rs.6.05 Crores as reflected in the Budget Speech of 2006-2007 and when fund is received from the Ministry of Tribal Affairs shall be distributed among 3 (three) Autonomous District Councils on the basis of the existing formula based on the ratio 9:8:3 (Area-cum-population) under the two sectors given below :-
 
1. Financing own Plan Schemes
KHADC, Shillong -Rs.242.55
GHADC, Tura -Rs.215.60
JHADC, Jowai -Rs.  80.85
Total -Rs.539.00
2. Construction of Buildings
KHADC, Shillong -Rs.29.70
GHADC, Tura -Rs.26.40
JHADC, Jowai -Rs.  9.90
Total -Rs.66.00
Grand Total -Rs.605.00

 

Proposal for implementation of Plan/Programme by the Information & Public Relations Department
Shri P. M. SYIEM
 		 Shri E.D. MARAK
( Minister in-charge,  Information & Public Relations )
28.



 Will the Minister in-charge, Information & Public Relations  be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.3.00 Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ? Sir, The break-up head wise plan and programme the Department proposed to take up during the current financial year 2006-2007 (Both Plan and Non-Plan) as per statement is placed on the Table of the House.

 

Proposal for implementation of Plan/Programme by the Labour Department
Shri P. M. SYIEM
 		 Shri E.D. MARAK
( Minister in-charge,  Labour )
29.














 		 Will the Minister in-charge,  Labour be pleased to state the detail break-up/head wise plan and programme the Department propose to take up from the earmarked outlay of Rs.2.75Crores (Both plan and non-plan as reflected in the budget speech of 2006-2007) ?









 		 Sir, Earmarked outlay is Rs.2.70 Crore and not 2.75 crore as reflected. This provision is for Plan only. The details are as follows :-
a) Labour Commissioner
    Total amount Rs.44.50 lakhs
   The details break-up as per statement I is placed on the Table of the House.

b) Chief Inspector of Boilers and Factories. Total amount Rs.5,50,000 lakhs. The detail break-up as per statement II is placed on the Table of the House.

c) Directorate of Employment and Craftsmen Training.

    Total amount Rs.220.00 lakhs. The detail break-up as per statement III is placed on the Table of the House.