Shri MANAS CHAUDHURI

Dr. J.D. RYMBAI
(Minister in-charge, Taxation)

Will the Minister in-charge. Taxation be pleased to state the month-wise revenue accrued to the State through on-line lotteries since inception?

The revenue accrued to the State through On-line Lotteries as per Clause 11 of the Agreement dated 23.04.02 is payable on quarterly basis and not on monthly basis at the rate of Rs.30,000/- per draw or Rs.12 crores per annum which ever is higher.

Statement showing the draws month-wise and revenue accrued is placed on the Table of the House.