SCHEDULE A

T.R. Form No.7

MODEL FORM

Government accept no responsibility for the fraud or misappropriation in respect of money or cheques or bills made over to a messenger.

Name of the Member, Meghalaya Legislative Assembly :

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DISTRICT-	18 - Parliament, State and Union Territory Legislatures	Voucher No.
	B - State Legislature.	of list	of
	B - 1. Legislative Assembly	payments for
	1. Pay of Members (Voted)
Audit No.		19

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Received for the month of .............................. 19 My pas as a Member, Meghalaya Legislative Assembly. My fixed T.A. as a Member, Meghalaya Legislative Assembly. Rs. p. Deductions -	Monthly rate			Amount
	Rs.	P.		Rs.	P.

Rents on buildings .......................................................... Advances and other recoveries (detailed overleaf) Total deductions .......................................................... Net Claim payable ....................................................... In words (Rupees ........................................................) Please Pay to (Banker or Agent) ................................... Member, Legislative Assembly, Meghalaya
			Signature of Member
The .......................... 19			Meghalaya Legislative Assembly
For use in the Treasury office. Pay in Cash Rs. ......................... ( and by transfer Rs. .......................( Total Rs. Treasury Officer Accountant			For use in Accountant General's Office Admitted ........................................... Objected ............................................ Assistant Account Officer Deputy Accountant General. Auditor/Superintendent Accountant General